Harinarayan Singh vs Shri Kuldeep Ranka And Ors ...
2023 Latest Caselaw 4152 Raj/2

Citation : 2023 Latest Caselaw 4152 Raj/2
Judgement Date : 24 August, 2023

Rajasthan High Court

Harinarayan Singh vs Shri Kuldeep Ranka And Ors ... on 24 August, 2023

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:18976]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 2161/2017

                                         In

                 S.B. Civil Writ Petition No.19441/2017

Harinarayan Singh S/o Shri Rewat Singh, age 62 years, R/o Plot
No. 19 Durga Vihar Hajiwala, Sanganer, Jaipur Rajasthan
                                                                  ----Petitioner
                                     Versus
1.       Shri Kuldeep Ranka, Chief Managing Director, Rajasthan
         State Road Transport Corporation, Parivahan Marg, C-
         Scheme, Jaipur.
2.       Smt. Jyoti Chouhan, Executive Director Traffic Rajasthan
         State Road Transport Corporation, Parivahan Marg, C-
         Scheme, Jaipur.
3.       Shri Bhawar Ali, Chief Manager, Rajasthan State Road
         Transport Corporation, Jaipur Depot, Jaipur Rajasthan
                                                ----Respondents-Contemnors

For Petitioner(s) : Mr. Sandeep Garssa For Respondent(s) : Mr. Nitin Sinsinwar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that barring the

interest component/allowances, he has been paid all of his dues.

Learned counsel for the respondents submits that the

petitioner shall be paid interest/allowances as per his priority in

view of Circulars of the RSRTC dated 03.11.2021 & 17.05.2022.

Learned counsel for the petitioner has no objection if the

payment of interest/allowances is made to him as per his priority

in view of the aforesaid Circulars.