Naved Qureshi S/O Mohommad Chand vs The State Of Rajasthan ...
2023 Latest Caselaw 4093 Raj/2

                                   [2023:RJ-JP:18691]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               10367/2023

                                   Naved Qureshi S/o Mohommad Chand, Aged About
                                   32 Years, R/o Serve No. 11 Bilal Mazjid Ke Pass,
                                   Batta Basti, Police Station Batta Basti, Dist. Jaipur.
                                   (Petitioner Is In Central Jail Jaipur)
                                                                                            ----Petitioner
                                                                   Versus
                                   The State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ali Mohammed Khan, Adv. For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /212

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