Mr. Taiyyub Khan S/O Natthu Khan vs Secretary Food And Supplies ...
2023 Latest Caselaw 4075 Raj/2

                                   [2023:RJ-JP:18769]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 9862/2021

                                   Mr. Taiyyub Khan S/o Natthu Khan, R/o Vpo Teski, Tehsil - Nagar,
                                   Bharatpur, Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Secretary Food And Supplies Department, Rajasthan,
                                            Jaipur.
                                   2.       District Collector, Bharatpur.
                                   3.       District Supply Officer (Second), Bharatpur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Bal Ram Vashisth For Respondent(s) : Mr. Bharat Singh Gurjar Dy.GC.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner submits that the present writ

petition has been infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/316

Powered by TCPDF (www.tcpdf.org)