Bhagwati W/O Laxman Singh vs Madhu Bai W/O Chhotu Singh ...
2023 Latest Caselaw 4053 Raj/2

[2023:RJ-JP:18836]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 3581/2019

1.       Bhagwati W/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
2.       Mahendra S/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
3.       Tej Ram S/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
4.       Manoj S/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
5.       Bhanwari D/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
6.       Manju D/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
7.       Santosh D/o Laxman Singh, B/c Rawana Rajput, R/o
         Bandanwara Tehsil Bhinay District Ajmer.
                                                                    ----Petitioners
                                     Versus
1.       Madhu Bai W/o Chhotu Singh, B/c Rawana Rajput, R/o
         Panwar Bhanwan, Shambhu Nagar, Kotda, Pushkar Road,
         Ajmer.
2.       Suresh S/o Chhotu Singh, B/c Rawana Rajput, R/o
         Panwar Bhanwan, Shambhu Nagar Kotda, Pushkar Road,
         Ajmer.
3.       Sushila Devi D/o Chhotu Singh, B/c Rawana Rajput, R/o
         Panwar Bhanwan, Shambhu Nagar Kotda, Pushkar Road,
         Ajmer.
4.       Ram Singh S/o Roop Singh, B/c Rawana Rajput, R/o
         Sangam School, Behind Police Line, Bhilwara.
5.       Geeta D/o Roop Singh W/o Kailash, B/c Rawana Rajput,
         R/o Sanganer Colony, Behind Government School, Kota
         Road, Bhilwara.
6.       State Of Rajasthan, Through Tehsildar, Bhinay District
         Ajmer.
7.       Additional Collector, Ajmer.
8.       Board Of Revenue Rajasthan, Ajmer.
                                                                  ----Respondents

[2023:RJ-JP:18836] (2 of 2) [CW-3581/2019]

For Petitioner(s) : Mr. Abhimanyu Singh on behalf of Mr. J. P. Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioners,

the present writ petition is dismissed as having become

infructuous.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/68

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