Maya Devi W/O Shri Mahendra Kumar ... vs Nonihal Singh S/O Shri Balkishan ...
2023 Latest Caselaw 3990 Raj/2

                                   [2023:RJ-JP:18593]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 771/2019

                                                                            In

                                                    S.B. Civil Writ Petition No.19029/2017

                                    Maya Devi W/o Shri Mahendra Kumar Jain, R/o 39, Arya Nagar,
                                    Alwar (Raj.)
                                                                                                     ----Petitioner
                                                                        Versus
                                    Nonihal Singh S/o Shri Balkishan, R/o Through Fine Arts, Bajaja
                                    Bazar, Alwar (Raj.)
                                                                                      ----Respondent/Contemnor

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/

Powered by TCPDF (www.tcpdf.org)