Pankaj Poddar Proprietor M/S ... vs Nahar Industrial Enterprises ...
2023 Latest Caselaw 3989 Raj/2

                                   [2023:RJ-JP:18617]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 140/2019

                                    Pankaj Poddar Proprietor M/s Pankaj Oil Carriers, Near Laxmi
                                    Dharam Kanta, 22 Godam, Jaipur
                                                                                              ----Plaintiff/Petitioner
                                                                        Versus
                                    Nahar Industrial Enterprises Ltd., Focal Point Ludhiyana, Punjab
                                    Through Managing Director, Kamal Oswal
                                                                                       ----Defendant/Respondent

For Petitioner(s) : Mr. Prahlad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/08/2023

Learned counsel for the petitioner submits that this revision

petition is rendered infructuous.

The revision petition is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/109

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