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Mohit Kumar S/O Shri Banwari Lal vs Rajeeva Swaroop, Addl. Chief ...
2023 Latest Caselaw 3972 Raj/2

Citation : 2023 Latest Caselaw 3972 Raj/2
Judgement Date : 22 August, 2023

Rajasthan High Court
Mohit Kumar S/O Shri Banwari Lal vs Rajeeva Swaroop, Addl. Chief ... on 22 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18638]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 441/2019

                                                                                 In

                                                       S.B. Civil Writ Petition No.26783/2018

                                   Mohit Kumar S/o Shri Banwari Lal, Aged About 20 Years, R/o
                                   Ajeetnagar Colony, Near Saras Hotel, Bharatpur, Rajasthan
                                                                                                                 ----Petitioner
                                                                              Versus
                                   1.          Rajeeva Swaroop, Addl. Chief Secretary (Home), Ministry
                                               Of     Home     Affairs,      Govt.      Of     Rajasthan,        Government
                                               Secretariat, Rajasthan, Jaipur
                                   2.          Shri    Kapil    Garg,      Director       General          Of   Police,   Police
                                               Headquarter, Tonk Road, Jaipur
                                   3.          Dr.    Prashakha         Mathur,       Inspector        General      Of    Police
                                               (Recruitment), Rajasthan Jaipur
                                   4.          Shri Deepak Bhargava, Superintendent Of Police, Kota
                                               City, Kota
                                   5.          State Of Rajasthan Through Its Addl. Chief Secretary
                                               (Home), Ministry Of Home Affairs, Govt. Of Rajasthan,
                                               Government Secretariat, Rajasthan, Jaipur
                                                                                                            ----Respondents

For Petitioner(s) : Mr. S.L. Sharma For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

22/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/224

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