Bittu Ali S/O Nishar Ali vs State Of Rajasthan
2023 Latest Caselaw 3936 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                           9197/2023

Bittu Ali S/o Nishar Ali, R/o Ward No. 14, Kapren,
Police Station Kapren, District Bundi (At Present
Confined At District Jail Bundi)
                                                        ----Petitioner
                               Versus
State Of Rajasthan, Through Pp
                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 9564/2023 Mohit S/o Dharmendra, R/o Ward No. 16, Kapren, Police Station Kapren, District Bundi (Raj.). (At Present Accused Petitioner Confined In District Jail Bundi)

----Petitioner Versus

1. State Of Rajasthan, Through Its Pp

2. Victim, R/o

----Respondents

For Petitioner(s) : Mr. Sudarshan Kumar Laddha, Adv. & Mr. Javed Mohd. Khan, Adv. For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

21/08/2023

(2 of 2) [CRLMB-9197/2023]

Learned counsel for petitioners pray for

withdrawal of these criminal misc. bail applications

with liberty to file fresh bail applications after filing of

charge sheet.

In view of above, these criminal misc. bail

applications are dismissed as withdrawn with liberty

as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /63 & 64

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