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Devi Singh Rajpurohit S/O Prabhu ... vs Union Of India
2023 Latest Caselaw 3934 Raj/2

Citation : 2023 Latest Caselaw 3934 Raj/2
Judgement Date : 21 August, 2023

Rajasthan High Court
Devi Singh Rajpurohit S/O Prabhu ... vs Union Of India on 21 August, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                              8915/2023

                                   Devi Singh Rajpurohit S/o Prabhu Singh Rajpurohit,
                                   R/o Thakurji Madir Ka Bas, Village - Parakhiya,
                                   Netra, Pali, Rajasthan - 306902 (At Present Accused
                                   In Central Jail, Jaipur)
                                                                                           ----Petitioner
                                                                  Versus
                                   Union Of India, Through Senior Intelligence Officer,
                                   Directorate Of Revenue Intelligence, Zonal Unit,
                                   Sarojini Marg, C-Scheme, Jaipur.
                                                                                       ----Respondent

For Petitioner(s) : Mr. Karni Singh, Adv. For : Mr. Sourabh Jain, Adv., for Respondent(s) Mr. Kinshuk Jain, Senior Standing Counsel for Customs.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

21/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /07

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