Geeta Devi And Anr vs Govind Ram Harasani Andors ...
2023 Latest Caselaw 3925 Raj/2

[2023:RJ-JP:18399]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1603/2015

1.       Geeta Devi W/o Sh. Chhitarmal, 430-A, Shop No.1, Bees
         Dukan, Adarsh Nagar, Jaipur.
2.       Lokesh Kumar S/o Chhitarmal, 430-A, Shop No.1, Bees
         Dukan, Adarsh Nagar, Jaipur.
                                                                    ----Petitioners
                                     Versus
1.       Govind Ram Hardasani S/o Late Sh. Kishan Chand
         Hardasani,
2.       Laxman Hardasani S/o Govind Ram Hardasani,
3.       Manoj Kumar Hardasani S/o Govind Ram Hardasani, Sr.
         No. 2 To 3 Through Father And Power Of Attorney Holder
         Govind Ram Hardasani S/o Late Sh. Kishan Chand
         Hardasani, R/o Avenida De Tunte, Numero-29, Edificio
         San Fernando, Portal A, Bloque D-2-D, Laspalmas, Village
         Kanariya, Spain At Present R/o 430-A, Bees Dukan,
         Adarsh Nagar, Jaipur.
                                                                  ----Respondents

For Petitioner(s) : Mr. Rahul Kamwar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

[2023:RJ-JP:18399] (2 of 2) [CW-1603/2015]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /24

Powered by TCPDF (www.tcpdf.org)