Tushar Mangla Andors vs Raj University Of Health Sci Ors ...
2023 Latest Caselaw 3924 Raj/2

[2023:RJ-JP:18398]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 7700/2015

    1. Tushar Mangla S/o Sh. Mahesh Mangla, aged about 18
       years, R/o Kila Mohalla Ward No.7, Pinangwan, Distt.
       Mewar, Haryana
    2. Mubarik S/o Jameel Ahmed, aged about 18 years, R/o
       Village Papra, Tehsil Punhana, Distt. Mewat, Haryana.
    3. Sakib S/o Sarfuddin, aged about 18 years, R/o V&PO
       Sikrawa, Tehsil Punhana, Distt. Mewat, Haryana.
                                                                      ----Petitioners
                                       Versus
    1. Rajasthan     University        of    Health       Sciences     through    its
       Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Tonk
       Road, Jaipur.
    2. The Controller Examination, Rajasthan University of Health
       Sciences, Sector - 18, Kumbha Marg, Pratap Nagar, Tonk
       Road, Jaipur
    3. Lords    International        College       (B.Pharmacy)        through    its
       Principal,    Village-     Chikani,       Alwar       Tijara   Road,   Alwar,
       Rajasthan
                                                                   ----Respondents

For Petitioner(s) : Mr. Hemant Gajraj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

[2023:RJ-JP:18398] (2 of 2) [CW-7700/2015]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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