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Vijay Kumar Sharma And Ors vs State Of Raj And Ors ...
2023 Latest Caselaw 3908 Raj/2

Citation : 2023 Latest Caselaw 3908 Raj/2
Judgement Date : 21 August, 2023

Rajasthan High Court
Vijay Kumar Sharma And Ors vs State Of Raj And Ors ... on 21 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:18425]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 2003/2017

                                           In

                     S.B. Civil Writ Petition No.7620/2017

1.       Vijay Kumar Sharma S/o Shri Dashrath Lal Sharma, aged
         about 46 years, R/o Village And Post Hamirpur, Teh.
         Todaraisingh Distt. Tonk Raj.
2.       Gopal Lal Daroga S/o Shri Shonarayan, aged about 52
         years, R/o Janta Colony Bus Stand Malpura Teh. Malpura,
         Distt. Tonk Raj.
3.       Dev Karan Gurjar S/o Shri Kishan Lal Gurjar, aged about
         52 years, R/o Village Bagdi, Post Bassi, Teh. Todaraisingh,
         Distt. Tonk Raj.
4.       Manna Lal Gupta S/o Shri Sohan Lal Gupta, aged about
         49 years, R/o Village And Post Lamba Kalan, Teh.
         Todaraisingh, Distt. Tonk Raj.
5.       Ram Swaroop Saini S/o Shri Gopilal Mali, aged about 53
         years, R/o Ward No.2, Near Bhopal Bawadi, Behind
         Maliyon Ki Dharamsala, Teh. Todaraisingh, Distt. Tonk Raj.


         At Present Working On The Post Of Multipurpose Health
         Worker Male At Community Health Center Toda Raisingh,
         Distt. Tonk Raj.
                                                                        ----Petitioners
                                        Versus
1.       State Of Rajasthan Through Its Principal Secretary,
         Medical,       Health       And        Family      Welfare       Department,
         Secretariat, Jaipur
2.       Mrs. Veenu Gupta, Principal Secretary, Medical, Health
         And Family Welfare Department, Secretariat, Jaipur Raj.
3.       Mr. Dr. V.k. Mathur, Director, Directorate Of Medical And
         Health       Services,      Swasthya         Bhawan,         Tilak     Marg,   C
         Scheme, Jaipur
4.       Mr. Prakash Singh Buttad, Joint Director Admn., Of
         Medical And Health Services Swasthya Bhawan, Tilak
         Marg, C Scheme, Jaipur
5.       Mr.    Rakesh         Sharma,           Additional          Director    Admn.,


                         (Downloaded on 11/11/2023 at 07:21:26 PM)
                                    [2023:RJ-JP:18425]                   (2 of 2)                    [CCP-2003/2017]


                                              Directorate Of Medical And Health Services Swasthya
                                              Bhawan, Tilak Marg, C Scheme, Jaipur
                                                                                   ----Contemnors-Respondents

For Petitioner(s) : Mr. Vijay Pathak For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/42

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