Ritu D/O Rajesh Kumar Chandelia vs State Of Rajasthan ...
2023 Latest Caselaw 3903 Raj/2

                                   [2023:RJ-JP:18448]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 800/2022
                                                                             In
                                                     S.B. Civil Writ Petition No.10854/2020

                                    Ritu D/o Rajesh Kumar Chandelia, Aged About 23 Years, R/o Qtr
                                    No 132, Sec Ii-B, Khetri Nagar, Tehsil-Khetri (Rural), District-
                                    Jhunjhunu, Rajasthan.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Its Principal Secretary
                                               Department Of Local Self, Secretariat Jaipur (Raj.).
                                    2.         Dr. Joga Ram, Secretary, Department Of Local Self,
                                               Secretariat Jaipur- (Raj.).
                                    3.         Hitesh   Kumar     Sharma, Director, Local   Bodies,
                                               Government Of Rajasthan, C-Scheme, Near Civil Lines,
                                               Railway Phatak, Jaipur.
                                    4.         Smt. Anita Khichar, The Executive Officer, Nagar Parishad,
                                               Jhunjhunu, District- Jhunjhunu, Rajasthan.
                                                                                    ----Contemnors/Respondents

For Petitioner(s) : Mr. Rohitash Kumar Saini for Ms. Kamlesh Kumari For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/71

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