Aas Khan @ Aas Mohammad vs State Of Rajasthan Through Pp
2023 Latest Caselaw 3850 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              5477/2017

                                   Aas Khan @ Aas Mohammad S/o Pratap, R/o Village
                                   Gaondi, Police Station Jurhara, Distt. Bharatpur.
                                   Raj.
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan Through P.p.
                                                                                       ----Respondent

For Petitioner(s) : Mr. Sajid Khan, Adv. For : Mr. Prashant Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /340

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