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Sundar Daughter Of Modya Wife Of ... vs Jagdish Son Of Kalya
2023 Latest Caselaw 3837 Raj/2

Citation : 2023 Latest Caselaw 3837 Raj/2
Judgement Date : 19 August, 2023

Rajasthan High Court
Sundar Daughter Of Modya Wife Of ... vs Jagdish Son Of Kalya on 19 August, 2023
Bench: Ganesh Ram Meena
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7321/2020

                                   1.         Sundar Daughter Of Modya Wife Of Genda, Resident Of
                                              Jeetpur, Tehsil Ramgarhpachwara, District Dausa (Raj.)
                                   2.         Pyari Daughter Of Modya, Wife Of Ganesh, Resident Of
                                              Shivsinghpura, Tehsil Lalsot, District Dausa (Raj.)
                                                                                                       ----Petitioners
                                                                         Versus
                                   Jagdish Son Of Kalya, Resident Of Ramgarh Pachwara, District
                                   Dausa (Raj.)
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kirodee Lal Meena For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioners,

the writ petition is dismissed as having become infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/10

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