Pradeep Vishnoi S/O Shri Ramniwas ... vs The Indian Oil Corporation Ltd. ...
2023 Latest Caselaw 3807 Raj/2

                                   [2023:RJ-JP:18374]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8707/2020

                                   Pradeep Vishnoi S/o Shri Ramniwas Vishnoi, Aged About 28
                                   Years,     Vpo       Gachhipura       Tehsil       Makrana,         District   Nagaur
                                   (Rajasthan)
                                                                                                            ----Petitioner
                                                                          Versus
                                   1.       The Indian Oil Corporation Ltd. (An Enterprise Of
                                            Government Of India), Through State Head Indian Oil
                                            Corporation Ltd., Indian Oil Bhawan Ashok Chowk Near
                                            Radha Swami Satsang Bhawan Adarsh Nagar, Jaipur-
                                            302022
                                   2.       The Divisional Head, Divisional Head Office Indian Oil
                                            Corporation Ltd., E-83, Shashtri Nagar, Lohagal, Ajmer.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Ajit Kaswa For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/76

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