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Suman Kumawat D/O Shri Babu Lal ... vs State Of Rajasthan
2023 Latest Caselaw 3791 Raj/2

Citation : 2023 Latest Caselaw 3791 Raj/2
Judgement Date : 18 August, 2023

Rajasthan High Court
Suman Kumawat D/O Shri Babu Lal ... vs State Of Rajasthan on 18 August, 2023
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Criminal Miscellaneous (Petition) No.
                         6489/2022
1.    Suman Kumawat D/o Shri Babu Lal Kumawat,
      Aged About 20 Years, R/o Kumaato Ki Dhani,
      Bhurthal, Risani, Jaipur, Bhurthal, Rajasthan-
      303704.
2.    Ashok Kumawat S/o Shri Suva Lal Kumawat,
      Aged About 21 Years, R/o Ward No. 12, Baba
      Wali Dhani, Niwana, Jaipur Chomu, Rajasthan.
      303804.
                                                      ----Petitioners
                             Versus
1.    State Of Rajasthan, Through P.p.
2.    Superintendent         Of     Police,      District      Jaipur,
      Rajasthan.
3.    Station House Officer, Police Station Govind
      Garh, District Jaipur, Rajasthan.
4.    Girdhari Lal S/o Ramshay, Resident Of Chomu
      , District Jaipur.
5.    Babu Lal S/o Surajmal, R/o Rihyani Teh.
      Chomu, District Jaipur.
6.    Raju   Kumawat          S/o     Surajmal,          R/o    Gram
      Rihyani Teh. Chomu, District Jaipur.
7.    Chandra Prakash S/o Shibhu Dayal, R/o Gram
      Kaladera, Th. Chomu, District Jaipur.
                                                ----Respondents

For Petitioner(s) : Mr. Virendra Singh, Adv. For : Mr. Atul Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

18/08/2023

(2 of 2) [CRLMP-6489/2022]

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /433

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