Ramvilas vs Shri Jatan Arya Andanr ...
2023 Latest Caselaw 3787 Raj/2

                                   [2023:RJ-JP:18170]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 752/2015

                                   Ramvilas S/o Shri Kedar Lal, aged about 28 years,R/o Shyopura,
                                   Tehsil Peepalda, District Kota, Raj.
                                                                                                         ----Petitioner
                                                                         Versus
                                       1. Shri Jatan Arya S/o Shri Prahad Arya, aged about 30 years
                                          m R/o Senota (Sou Beegha), Police Station Khatoli, Tehsil-
                                          Peepalda District Kota Raj.
                                       2. Smt. Kailashi Arya W/o Shri Prahalad Arya, aged about 57
                                          years, R/o Senota (Sou Beegha), Police Station Khatoli,
                                          Tehsil- Peepalda, District Kota Raj.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Narendra Singh Hada For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

Counsel for the petitioner does not want to press the present

writ petition.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as not pressed

Since the main petition has been dismissed as not pressed,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /23

Powered by TCPDF (www.tcpdf.org)