Smt Saroj Sharma vs State Of Raj And Ors ...
2023 Latest Caselaw 3784 Raj/2

[2023:RJ-JP:18242]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 298/2017

Smt. Saroj Sharma W/o Late Shri Ramesh Chand Shrama,
Harikripa, Manu Marg, Housing Board, Pratap Nagar, Alwar Tehsil
And District Alwar, At Present R/o C-44, Nandpuri Near 22
Godown, Jaipur.
                                                                    ----Petitioner
                                    Versus
1.       State Of Rajasthan Through Commissioner, Devasthan
         Department, Udaipur.
2.       Assistant    Commissioner-Ii,             Devasthan        Department,
         Jaipur.
3.       Inspector, Devasthan Department, Alwar,                     Tehsil   And
         District Alwar.
4.       Pawan Kumar Sharma, @ Babu Lal S/o Shri Kanhaiya Lal,
         Toli Ka Kua, Rangbhariyan Ki Gali, Alwar, Tehsil And
         District Alwar.
5.       Mahesh Sharma S/o Shri Gopiram Sharma, Mehandi Bag,
         Alwar, Tehsil And District Alwar.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Lokesh Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:18242] (2 of 2) [CW-298/2017]

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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