M/S Suresh Chandra Agarwal vs Rajendra Kumar Pareek ...
2023 Latest Caselaw 3770 Raj/2

                                   [2023:RJ-JP:18276]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 562/2023
                                                                               In
                                                        S.B. Civil Writ Petition No.4420/2023

                                    M/s Suresh Chandra Agarwal, Through Sole Properitor Suresh
                                    Chandra Agarwal S/o Late Sh. Rameshwar Agarwal, Aged About
                                    74 Years R/o 7, Shanku Marg, Freeganj, Ujjain (Mp).
                                                                                                            ----Petitioner
                                                                           Versus
                                    1.         Rajendra Kumar Pareek, Chief Engineer, Water Resource
                                               Department, Division, Kota (Raj.)
                                    2.         Prem Chandra Meena, Executive                            Engineer,   Water
                                               Resource Division - 3Rd Baran (Raj.)
                                    3.         State Of Rajasthan Through Secretary, Water Resource
                                               Department, Secretariat, Jaipur.
                                    4.         Vinod Kumar Choudhary Additional Secretary Cum Chief
                                               Engineer, Water Resources Department, Jaipur (Raj.)
                                                                                      ----Contemnors-Respondents

For Petitioner(s) : Dr. Jyoti Marwah for Mr. S.L. Sharma For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/71

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