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Yakub And Ors vs State Of Raj And Ors ...
2023 Latest Caselaw 3757 Raj/2

Citation : 2023 Latest Caselaw 3757 Raj/2
Judgement Date : 18 August, 2023

Rajasthan High Court
Yakub And Ors vs State Of Raj And Ors ... on 18 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:18168]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13169/2011
    1. Yukub S/o Rujdar
    2. Basi S/o Naseeb Khan
    3. Jeevani W/o Isak
    4. Ramru So Rurjan
    5. Aamina W/o Dilawar
    6. Rahmati D/oo Kale Khan
    7. Yusuf S/o Munni
    8. Lehar Khan S/o Maluk Singh
    9. Wahab Khan S/o Maluk Singh
    10.      Sumer S/o Naseeb Khan
    11.      Hazzi Wife of Fajru
    12.      Umar Mohd. S/o Husaina Mev
    13.      Salmuddin S/o Rehman
    14.      Jumma S/o Shadi
    15.      Subedin S/o Ajeem Mev
    16.      Hajra W/o Sumer Khan
    17.      Shaheed S/o Akhe Singh
    18.      Asfar Ali S/o Daud Mev
       All R/o Village Kahrani Teshil Tijara, District Alwar
    19.      Fateh Mohd. S/o Surji Khan
    20.      Idris S/o Munshi Mev
    21.      Shahabuddin S/o of Ismail
    22.      Ratiman D/o Ismail
    23.      Rahisan D/o Ismail
    24.      Mustaq S/o Ismail
    25.      Istaq S/o Ismail
    26.      Fatama Wife of Firoz Saifi
    27.      Samsudin S/o Nasruddin
    28.      Islam S/o Noor Mohd.
    29.      Sirajudin S/o Ismail
    30.      Yusuf S/o Saddiq
    31.      Lakhpat Rai Yadav S/o Iswar Yadav
    32.      Sher Singh Yadav S/o Bishambar Yadav
    33.      Indira Yadav W/o Sher Singh
    34.      Dharmbir Singh S/o Nahar Singh
       All R/o Village Mundana Mev, Tehsil Tijara, District Alwar
    35.      Kamlesh Devi W/o Ram Niwas R/o Teekli Tehsil
       District Gurgaon, presently at village Mundana Mev, Tehsil
       Tijara, District alwar
    36.      Pappu Singh S/o Surat Singh, R/o Tehsil Najafgarh,
       New Delhi, presently at Village Mundana Mev Tehsil Tijara,
       District Alwar
    37.      Rajendra Prasad S/o Baijnath Patel R/o Mundana Mev,
       Tehsil Tijara District alwar.

                                                                 ----Petitioners
                                    Versus
    1. The State of Rajasthan thorugh Secretary Department of


                     (Downloaded on 11/11/2023 at 07:17:53 PM)
                                    [2023:RJ-JP:18168]                          (2 of 2)                        [CW-13169/2011]


                                           Industries, Government of Rajasthan, Secretariat Jaipur
                                         2. Rajasthan State Industries Investment and Development
                                           Corporation Ltd. (RICO Ltd.) Udyog Bhawan, Tilak Marg, C-
                                           Scheme, Jaipur Through Its M.D.
                                         3. Land     Acquisition          Officer,        Rajasthan        State   Industrial
                                           Investment and Development Corporation Limited (RICO
                                           Ltd.) Udyog Bhawan, Tilak Marg, C-Shceme, Jaipur
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Monu Kumar for Mr. Sudhir Jain For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh Mr. Ajeet Bhandari

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /14

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