Ramesh Chand vs Rameshwar Yadav And Anr ...
2023 Latest Caselaw 3747 Raj/2

                                   [2023:RJ-JP:18245]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16963/2016

                                   Ramesh Chand S/o Shri Kaluram Yadav, Village Banipark, Tehsil
                                   Viratnagar, District Jaipur Raj.
                                                                    ----Petitioner-Defendant-Respondent No.1

Versus

1. Rameshwar Yadav S/o Sualal Yadav, Village Banipark, Tehsil Viratnagar, District Jaipur Raj.

......Plaintiff Respondent

2. District Election Office Panchayat Cum District Collector, Collectorate Office, Banipark, Jaipur Distt. Jaipur Raj.

                                                                                            ----Defendant Respondent


                                   For Petitioner(s)               :     None present
                                   For Respondent(s)               :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /45

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