Secretary vs Divya Pareek D/O Sanwar Mal Pareek ...
2023 Latest Caselaw 3740 Raj/2

                                   [2023:RJ-JP:18143]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7577/2019
                                   1.       Secretary, Central Board Of Secondary Education, Preet
                                            Vihar, Delhi-110092
                                   2.       Regional Officer, Central Board Of Secondary Education,
                                            Todarmal Marg, Ajmer-305030 (Raj.)
                                   3.       Director, Central Board Of Secondary Education, Todarmal
                                            Marg, Ajmer- 305030 (Raj.)
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       Divya Pareek D/o Sanwar Mal Pareek, R/o Iii-D-2, Multi
                                            Stories Building, Govt. Residence, Gandhi Nagar, Jaipur,
                                            Rajasthan.
                                   2.       Principal, Kendriya Vidyalaya, N.h.-11, Sabalpura, Sikar
                                            (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Vishwas Saini for Mr. M.S. Raghav For Respondent(s) : Mr. Salim Khan Gori Mr. R.B. Mathur Mr. Vijay Dutt Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

18/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /424

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