Raghuveer Singh vs Smt Lalita Devi Sharma ...
2023 Latest Caselaw 3698 Raj/2

                                   [2023:RJ-JP:18099]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9978/2016

                                   Raghuveer Singh S/o Shri Narshi Lal Meena, Village Govind Pura,
                                   Tehsil Sapotara, District Karauli Raj. At Present Residing At
                                   House No. C-324, Sidharth Nagar, Jagatpura, Jaipur Raj.
                                                                                                              ----Petitioner
                                                                             Versus
                                   Smt. Lalita Devi Sharma, W/o Shri Satyanarayan Sharma, House
                                   No. C-324, Shanti Kunj Sanitary And Hardware, Siddrath Nagar,
                                   Jagatpura, Jaipur.
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /30

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