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Ramdev Kumhar S/O Shri Gopi Lal ... vs Bhaskar A. Sawant, Principal ...
2023 Latest Caselaw 3685 Raj/2

Citation : 2023 Latest Caselaw 3685 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Ramdev Kumhar S/O Shri Gopi Lal ... vs Bhaskar A. Sawant, Principal ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:18048]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 429/2019
                                                                         In
                                                     S.B. Civil Writ Petition No.11169/2018
                                    1.         Ramdev Kumhar S/o Shri Gopi Lal Kumhar, Aged About
                                               46 Years, R/o Vpo Dooni, Tehsil Deoli, District Tonk
                                               Rajasthan
                                    2.         Hem Raj Gurjar S/o Ram Lal Gurjar, Aged About 40 Years,
                                               R/o Village Harchendera, District Tonk, Rajasthan
                                    3.         Jansi Ram Gurjar S/o Ramkaran Gurjar, Aged About 47
                                               Years, R/o Village Ghad, Tehsil Deoli, Tonk , Rajasthan
                                    4.         Suresh Kumar S/o Ram Singh, R/o Thathuwas, Alwar
                                               Rajasthan
                                    5.         Prem Shankar Kumhar S/o Sundar Lal Kumhar, R/o Near
                                               Temple Of Aawa, Khalihnao Ke Balaji, Via Dooni, Tehsil
                                               Deoli District Tonk Rajasthan
                                                                                                           ----Petitioners
                                                                            Versus
                                    1.         Bhaskar A. Sawant, Principal Education Secretary, Govt.
                                               Of Rajasthan, Secretariat, Jaipur
                                    2.         Omprakash Kasera, Director, Primary Education, Bikaner
                                    3.         Khushi   Ram     Rawat,     District                Education       Officer
                                               (Elementary), District Tonk
                                    4.         State Of Rajashtan Through Principal Education Secretary,
                                               Govt. Of Rajasthan, Secretariat, Jaipur
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG with Ms. Srijana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 17/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/63

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