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Rahmat Ali Constable No. 79 Son Of ... vs Mr. Praveen Gupta, Secretary, ...
2023 Latest Caselaw 3673 Raj/2

Citation : 2023 Latest Caselaw 3673 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Rahmat Ali Constable No. 79 Son Of ... vs Mr. Praveen Gupta, Secretary, ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17973]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 771/2020

                                                                              In

                                                        S.B. Civil Writ Petition No.4281/2015

                                   Rahmat Ali Constable No. 79 Son Of Shri Liyakat Ali, Aged About
                                   38 Years, Working At Pts, Kherwara, Udaipur (Rajasthan.)
                                   Present details-Rahmat Ali Head Constable no. (Armourer) 206
                                   son of Shri Liyakat Ali, aged about 43 years, at reserve police
                                   line, Udaipur (Rajasthan)
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Mr. Praveen Gupta, Secretary, Department Of Finance
                                              (Rules),     Government              Of     Rajasthan,          Government
                                              Secretariat, Jaipur.
                                   2.         Madhuri      Verma       RPS      Commandant,             PTS    Kherwara,
                                              Rajasthan.
                                   3.         State Of Rajasthan Through Its Principal Secretary,
                                              Department        Of      Finance         (Rules),        Government    Of
                                              Rajasthan, Government Secretariat, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Vishwas Saini for Mr. M.S. Raghav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

17/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/84

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