Ravi Nayak S/O Papendra vs State Of Rajsthan
2023 Latest Caselaw 3662 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                           10353/2023

Ravi Nayak S/o Papendra, Aged About 19 Years,
R/o Village Hattipura, P.s. Sadar Bundi, District
Bundi (Raj.) (At Present Jail Bundi)
                                                         ----Petitioner
                               Versus
State Of Rajsthan, Through Pp
                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 10372/2023

1. Ravi Bearwa S/o Shanti Lal, Aged About 21 Years, R/o Janta Colony, Nainwa Road Bundi, District Bundi (Raj.) (At Present Jail Bundi)

2. Vishal S/o Chhitar Lal, Aged About 22 Years, R/o Janta Colony, Nainwa Road Bundi, District Bundi (Raj.) (At Present Jail Bundi)

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent S.B. Criminal Miscellaneous Bail Application No. 10491/2023 Vishal S/o Shri Chhittarlal, Aged About 22 Years, R/o Janta Colony, Nainwa Road, Bundi, District Bundi (Rajasthan) (At Present Accused Confined In District Jail, Bundi)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

(2 of 2) [CRLMB-10353/2023]

For Petitioner(s) : Mr. Shree Ram Dhakar, Adv. & Mr. Tara Chand Sharma, Adv. For : Mr. Prashant Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/08/2023

Learned counsel for petitioners pray for

withdrawal of these criminal misc. bail applications

with liberty to file afresh after filing of charge sheet.

In view of above, these criminal misc. bail

applications are dismissed as withdrawn with liberty

as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /160-162

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