Phoolchand Koli S/O Late Durga ... vs Santosh W/O Munna Lal Saini D/O Ram ...
2023 Latest Caselaw 3651 Raj/2

[2023:RJ-JP:18088]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Second Appeal No. 92/2020

1.       Phoolchand Koli S/o Late Durga Prasad Koli, Aged About
         47 Years, R/o Shahji Ki Bawdi, Rajgarh District Alwar
2.       Premlal Koli S/o Late Durga Prasad Koli, Aged About 37
         Years, R/o Shahji Ki Bawdi, Rajgarh District Alwar
3.       Radhakishan S/o Late Durga Prasad Koli, Aged About 61
         Years, R/o Shahji Ki Bawdi, Rajgarh District Alwar
4.       Puran S/o Late Durga Prasad Koli, Aged About 51 Years,
         R/o Shahji Ki Bawdi, Rajgarh District Alwar
5.       Amar Singh S/o Late Durga Prasad Koli, Aged About 44
         Years, R/o Shahji Ki Bawdi, Rajgarh District Alwar
6.       Nirmala     D/o   Late      Durga       Prasad       Koli   W/o   Inderlal
         Mahawar, Aged About 32 Years, R/o House No. 286, Prem
         Nagar, Jagatpura, Jaipur District Jaipur
                                                    ----Appellants/Defendants
                                     Versus
1.       Santosh W/o Munna Lal Saini D/o Ram Kishore Saini, At
         Present R/o 60 Feet Road Bhudar Colony, Alwar District
         Alwar
2.       Prasadi Lal S/o Late Ramkishore Saini, R/o Shahji Ki
         Bawdi, Rajgarh District Alwar
3.       Sunita W/o Omprakash D/o Late Ramkishore Saini, R/o
         60 Feet Road, District Alwar
4.       Shakuntla      Devi       W/o       Chandraprakash            Saini   D/o
         Ramkishore Saini, R/o Kabir Colony, District Alwar
5.       Babulal Saini S/o Late Ramkishore Saini,                    R/o Shahji Ki
         Bawdi, Rajgarh District Alwar
6.       Omprakash Saini S/o Late Ramkishore Saini, R/o Shahji
         Ki Bawdi, Rajgarh District Alwar
7.       Ramesh Saini S/o Late Ramkishore Saini, R/o Shahji Ki
         Bawdi, Rajgarh District Alwar
8.       Usha W/o Manoj Kumar Saini D/o Ramkishore Saini, R/o
         Mohalla Khohara, Alwar
9.       Sualal Saini S/o Ruparam Saini, R/o Shahji Ki Bawdi,
         Rajgarh District Alwar
                                                     ----Respondents/Plaintiffs

[2023:RJ-JP:18088] (2 of 2) [CSA-92/2020]

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

On last date, i.e., 16.08.2023 following order was passed:-

"None appears for the appellants even in the second round.

However, in the interest of justice, they are granted one more opportunity to present their case.

List the matter tomorrow i.e. on 17.08.2023 as 'twenty-eighth' case."

Today also none appears for the appellants even in the

second round.

In view thereof, this civil second appeal is dismissed for non-

prosecution. Pending applications also stand disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/s-445

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