Lalita Devi Wife Of Shri Navratan ... vs State Of Rajasthan ...
2023 Latest Caselaw 3632 Raj/2

                                   [2023:RJ-JP:18108]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10683/2020

                                   Lalita Devi Wife Of Shri Navratan Nath, Aged About 32 Years,
                                   Resident 190, Kishori, Thanagazi, District Alwar, Rajasthan.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       State Of Rajasthan, Through Secretary, Panchayat Raj
                                            Department,           Government            Of     Rajasthan,       Secretariat,
                                            Jaipur.
                                   2.       The District Collector, District Alwar, Rajasthan.
                                   3.       The Sub Divisional Officer, Thanazagi, District Alwar,
                                            Rajasthan.
                                   4.       Tehsildar, Thanagazi, Alwar, Rajasthan.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /69

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