Sanjay Bhandari vs State Of Rajasthan And Anr
2023 Latest Caselaw 3615 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         4890/2015

                                   Sanjay Bhandari S/o Shri Ramraj Bhandari, residing
                                   at G-123, Ramanuj Path, Shyam Nagar, Jaipur
                                   (Raj.)
                                                                                           ----Petitioner
                                                                  Versus
                                   1. State Of Rajasthan through Public Prosecutor
                                                                         ----Respondent

2. Alok Jain S/o Shri Rikhab Chand Jain, R/o 4/455, Malviya Nagar, Jaipur.

----Non-petitioner/complainant

For Petitioner(s) : Mr. Sanjay Rahar, Adv.

                                   For                     : Mr. Atul Sharma, P.P.
                                   Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /960

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