Vinod Kumar vs Smt Chanda And Ors ...
2023 Latest Caselaw 3612 Raj/2

                                   [2023:RJ-JP:17815]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11084/2014

                                   Vinod Kumar S/o Sh. Mali Ram, Srimadhopur, Distt. Sikar Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Mst. Chanda D/o Sh. Chiranji Lal
                                   2.       Mst. Maniya D/o Sh. Chiranji Lal
                                   3.       Mst. Banni D/o Sh. Chiranji Lal
                                   4.       Mst. Vimla D/o Sh. Chiranji Lal
                                   5.       Sohan Lal S/o Sh. Chiranji Lal, All R/o Srimadhopur, Dist.
                                            Sikar Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. L.L. Gupta For Respondent(s) : Mr. K.R. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J ARTI SHARMA /373

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