Girdhari Lal Gupta vs Gujar Mal Gurjar Andors ...
2023 Latest Caselaw 3562 Raj/2

                                   [2023:RJ-JP:17817]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7275/2016

                                   Girdhari Lal Gupta S/o Shri Ramswaroop Gupta @ Hunda, aged
                                   57 years, R/o Mahuwa, Tehsil Mahuwa, District Dausa.
                                                                                                              ----Petitioner
                                                                              Versus
                                         1. Gujar     Mal      Gurjar,      S/o     Ramkhiladi         Gurjar,   R/o    Beda
                                           Jagrampura, Tehsil Mauwa, District Dausa.
                                         2. Hon'ble Minister, Rural Development & Panchayati Raj
                                           Department           of    Rajasthan,         Government         of   Rajasthan,
                                           Secretariat, Jaipur.
                                         3. Principal Secretary, Rural Development & Panchayati Raj
                                           Department           of    Rajasthan,         Government         of   Rajasthan,
                                           Secretariat, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Anurag Kulshrestha For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J ARTI SHARMA /464

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