Akhilesh Pareek S/O Shri Hukum ... vs The University Of Rajasthan ...
2023 Latest Caselaw 3560 Raj/2

[2023:RJ-JP:17897]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13099/2016

       Akhilesh Pareek S/o shri Hukum Chand Pareek, aged about
       24 years, R/o 4 Shyam Vihar, Behind Chauradia Petrol
       Pump, Sanganer, Jaipur.
                                                                        ----Petitioners
                                        Versus
            1. The University of Rajasthan through Registrar, JLN
                Marg, Jaipur (Raj.)
            2. Vice Chancellor, University Of Rajasthan, Jln Marg,
                Jaipur (Raj.)
            3. Prof. V.v. Singh, Chief Election Officer, Rajasthan
                University Student Union Election, 2016, Student
                Welfare, Rajasthan University, Jln Marg, Jaipur
                (Raj.)
            4. Professor Shashi Sahai, Dean, Student Welfare Cum
                Competent Officer Of Grievance Cell Committee,
                Student       Union        Election-2016             (Framed    As   Per
                Recommendations                  Of       Lyngdoh         Committee)
                Rajasthan University, Jln Marg, Jaipur (Raj.)
            5. The Returning Officer, Rajasthan University Student
                Union Election-2016, The University Of Rajasthan,
                Jln Marg, Jaipur (Raj.)
            6. Ankit Dhayal S/o Shri Raghuvir Singh Dhayal,
                President Rajasthan University Student Union, Office
                Of Rajasthan University Student Union Campus, Jln
                Marg, Jaipur (Raj.)
            7. Ladhu         Ram        Choudhary,            Assistant        Professor,
                Department            Of      Political       Science,         Rajasthan
                Univeristy,        Jaipur      (Raj.)      Resident       Of     Teacher
                Residence, 07, University Campus, University Of
                Rajasthan, Jln Marg, Jaipur (Raj.)
                                                                      ----Respondents

For Petitioner(s) : Mr. N.C. Sharma Mr. S.L. Sharma For Respondent(s) : Mr. V. K. Sharma Mr. Rachit Sharma Mr. Saurabh Jain Mr. Anurag Kalavatiya

[2023:RJ-JP:17897] (2 of 2) [CW-13099/2016]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /195

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