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Ashok Kumar Sharma S/O Rampal ... vs Mr. Sanjeev Kumar, Chairman ...
2023 Latest Caselaw 3509 Raj/2

Citation : 2023 Latest Caselaw 3509 Raj/2
Judgement Date : 14 August, 2023

Rajasthan High Court
Ashok Kumar Sharma S/O Rampal ... vs Mr. Sanjeev Kumar, Chairman ... on 14 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17681]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 802/2021

                                                                               In

                                                        S.B. Civil Writ Petition No.9591/2020

                                    Ashok Kumar Sharma S/o Rampal Sharma, Aged About 44
                                    Years, R/o Plot No. 5, Kissan Marg, Behind Verdhman General
                                    Store, Madhuban Colony, Tonk Phatak Jaipur.
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.         Mr. Sanjeev Kumar, Chairman Airport Authority Of India,
                                               Rajiv Gandhi Bhawan, New Delhi-110003
                                    2.         Mr. J.s. Balhara, Airport Director, Airport Authority Of
                                               India, Airport Road Sanganer, Jaipur, Rajasthan-302029
                                    3.         Mr. Raj Kumar Mittal, Proprietor, Manish Electricals, 7
                                               Number Choraha, Thandi Sadak, Cp Colony, Kalpana
                                               Nagar, Morar, Gwalior, Madhya Pradesh-474006
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Prateek Mathur for Mr. Shovit Jhajharia For Respondent(s) : Mr. Tarun Kumar Verma for Mr. Anuroop Singhi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/55

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