Pawan Kumar Yogi vs Shri B L Meena And Others ...
2023 Latest Caselaw 3488 Raj/2

                                   [2023:RJ-JP:17500]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1696/2014

                                                                               In

                                                        S.B. Civil Writ Petition No.9406/2014

                                   Pawan Kumar Yogi S/o Shri Babu Lal Yogi, aged about 32 years,
                                   R/o Solanki Sadan, Keladevi Colony, Saloda, Gangapur City,
                                   District Karauli.
                                                                                                        ----Petitioner
                                                                           Versus
                                   1. Shri B.L. Meena, Director, Medical and health Services,
                                   Rajasthan, Jaipur.
                                   2.Shri Ashok Jain, Chief Medical and Health Officer, Karauli.
                                   3.Dr. Pankaj Gupta, Medical Officer Incharge, CHC Karanpur,
                                   District Karauli.
                                                                                       ----Respondent/Contemnors

For Petitioner(s) : Mr. Vijay Pathak For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/23

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