Ram Gopal Gupta vs Mahesh Goyal (2023:Rj-Jp:17419)
2023 Latest Caselaw 3482 Raj/2

                                   [2023:RJ-JP:17419]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2705/2017

                                   Ram Gopal Gupta Son Of Sh. Ramesh Chand Gupta, 9,
                                   Chhayadeep Colony-Iind, Mahesh Nagar Tempo Stand, Jaipur
                                                                                                             ----Petitioner
                                                                              Versus
                                   Mahesh Goyal Son Of Sh. Prahlad Prasad Goyal, 8, Chhayadeep
                                   Colony-Iind, Mahesh Nagar Tempo Stand, Jaipur
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Siddharth Singh for Mr. Abhi Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /7

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