Lic Flats Owners Welfare And Devel vs Shri Pradeep Kumar Pilania ...
2023 Latest Caselaw 3481 Raj/2

                                   [2023:RJ-JP:17573]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8638/2017

                                   Lic Flats Owners Welfare And Development Society, H-Ii/4. Lic
                                   Flats, Sector No. 2, Vidhyadhar Nagar, G-Ii/5, Lic Flats, Sector-2,
                                   Vidhyadhar Nagar, Jaipur.
                                                                                                              ----Petitioner
                                                                             Versus
                                   Shri Pradeep Kumar Pilania S/o Shri Bhagwan Singh, R/o E-1/6,
                                   Lic Flats, Sector-2, Vidhyadhar Nagar, Jaipur.
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anubhav Agarwal for Ms. Anita Agarwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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