Mahaveer Prasad vs Indramal (2023:Rj-Jp:17598)
2023 Latest Caselaw 3478 Raj/2

                                   [2023:RJ-JP:17598]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8076/2018

                                   Mahaveer Prasad S/o Shri. Kishorilal R/o Bardod, Teh. Beharor,
                                   Distt. Alwar Raj.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Indramal S/o Shri. Premchand R/o Bardod, Teh. Beharor, Distt.
                                   Alwar Raj.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Kan Singh Rathore For Respondent(s) : Mr. Rajendra Kumar Soni

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /156

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