Smt. Akhtar Parveen W/O Sh. Syed ... vs The Public Information Officer ...
2023 Latest Caselaw 3472 Raj/2

Citation : 2023 Latest Caselaw 3472 Raj/2
Judgement Date : 11 August, 2023

Rajasthan High Court

Smt. Akhtar Parveen W/O Sh. Syed ... vs The Public Information Officer ... on 11 August, 2023

Bench: Ganesh Ram Meena

                                   [2023:RJ-JP:17575]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 26221/2018

                                   Smt. Akhtar Parveen W/o Sh. Syed Shahid Ali, Aged About 48
                                   Years, Resident Of B-136, Kardhani, Govindpura, Kalwar Road,
                                   Jhotwara, Jaipur (Raj.)
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       The Public Information Officer And Principal, Govt. Sr.
                                            Sec. School, Manak Chowk, Badi Chopad, Jaipur (Raj.)
                                   2.       District Eduction Officer, Secondary Education, Jaipur-I,
                                            Jaipur, Rajasthan.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J