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Deepak Sharma Adopted S/O Shri ... vs Shri Sanjay Malhotra ...
2023 Latest Caselaw 3460 Raj/2

Citation : 2023 Latest Caselaw 3460 Raj/2
Judgement Date : 11 August, 2023

Rajasthan High Court
Deepak Sharma Adopted S/O Shri ... vs Shri Sanjay Malhotra ... on 11 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17541]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1628/2019

                                                                               In

                                                      S.B. Civil Writ Petition No.12572/2009

                                   Deepak Sharma Adopted S/o Shri Dinesh Chandra Sharma, Aged
                                   About 36 Years, Resident Of Bansoor, Tehsil Bansoor, District
                                   Alwar
                                                                                                            ----Petitioner
                                                                          Versus
                                   1.          Shri   Sanjay    Malhotra,           Principal    Secretary,     Revenue
                                               Department      Government            Of    Rajasthan,       Government
                                               Secretariat, Jaipur 302005
                                   2.          State Of Rajasthan, Through Its Principal Secretary,
                                               Revenue     Department               Government         Of     Rajasthan,
                                               Government Secretariat, Jaipur 302005
                                   3.          Shri   Inderjeet       Singh,     Collector,       Collectorate,    Alwar
                                               301001
                                   4.          Shri Jagdish Prasad, Tehsildar, Bansur District Alwar
                                               301402
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Rajendra Kumar Soni For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/338

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