Hemraj Meena vs Brij Mohan Sharma And Ors ...
2023 Latest Caselaw 3451 Raj/2

[2023:RJ-JP:17560]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 12523/2017

Hemraj Meena S/o Shri Bajrang Lal Meena, R/o Bambuliya
Khurd, Tehsil Pipalda, District Kota, Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.       Brij Mohan Sharma S/o Shri Bajrang Lal Sharma, R/o
         Village Bambuliya Kalan, Tehsil Pipalda, District Kota,
         Rajasthan.
2.       Ashok Kumar S/o Shri Hari Narayan, R/o Village Rajpura,
         Post Bambuliya Kalan, Tehsil Pipalda, District Kota,
         Rajasthan.
3.       Jagdish Bairwa S/o Shri Dhanna Lal, R/o Village
         Bambuliya Khurd Post Bambuliya Kalan, Tehsil Pipalda,
         District Kota, Rajasthan.
4.       Neetu Kumari D/o Shri Virendra Singh, R/o Village
         Bambuliya Khurd, Post Bambuliya, Tehsil Pipalda, District
         Kota, Rajasthan.
5.       Nemi Chand S/o Shri Ram Niwas Kevat, R/o Village
         Raghunathpura, Post Bambuliya Kalan, Tehsil Pipalda,
         District Kota, Rajasthan.
6.       Brij Mohan Meena S/o Shri Jagannath, R/o Village
         Rajpura, Post Bambuliya Kalan, Tehsil Pipalda, District
         Kota, Rajasthan.
7.       Bhupendra Bairwa S/o Shri Lekhraj Master, R/o Village
         Bambuliya Khurd, Post Bambuliya Kalan, Tehsil Pipalda,
         District Kota, Rajasthan.
8.       Raghuveer Singh S/o Shri Amar Singh Rao Rajput, R/o
         Village Bambuliya Khurd, Post Bambuliya Kalan, Tehsil
         Pipalda, District Kota, Rajasthan.
9.       Rajesh Kumar S/o Shri Brij Kishore Pachori, R/o Village
         Bambuliya Khurd, Post Bambuliya Kalan, Tehsil Pipalda,
         District Kota, Rajasthan.
10.      Sita Ram Meena S/o Shri Dhanna Lal Meena, R/o Village
         Bambuliya Khurd, Post Bambuliya Kalan, Tehsil Pipalda,
         District Kota, Rajasthan.
11.      District Election Officer, Panchayat Election 2015 And
         Distrcit Collector, Kota, Rajasthan.
                                                                 ----Respondents

For Petitioner(s) : Mr. Buddhi Prakash Meena For Respondent(s) :

[2023:RJ-JP:17560] (2 of 2) [CW-12523/2017]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /69

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