Chetan S/O Raghunath vs Mohd. Haneef S/O Mohd. Islam
2023 Latest Caselaw 3432 Raj/2

[2023:RJ-JP:17439]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 19608/2019

1.       Chetan S/o Raghunath, Resident Of Mohalla, Sangpura,
         Purani Tonk, Tonk, Rajasthan, Since Deceased Through
         Lrs
2.       Ramu S/o Late Sh. Chetan, Resident                                Of   Mohalla,
         Sangpura, Purani Tonk, Tonk, Rajasthan
3.       Rukmani Devi W/o Late Sh. Vinod, D/o Late Sh. Chetan,
         Resident Of Mohalla, Sangpura, Purani Tonk, Tonk,
         Rajasthan
4.       Sangeeta D/o Late Sh. Chetan, Resident Of Mohalla,
         Sangpura, Purani Tonk, Tonk, Rajasthan
5.       Dhanraj S/o Late Sh. Chetan, Resident Of Mohalla,
         Sangpura, Purani Tonk, Tonk, Rajasthan
                                                                          ----Petitioners
                                          Versus
Mohd. Habib S/o Mohd. Islam, Resident Of Mohalla, Sangpura,
Purani Tonk, Tonk, Rajasthan.
                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 19708/2019

1. Chetan S/o Raghunath, Resident Of Mohalla, Sangpura, Purani Tonk, Tonk, Rajasthan, Since Deceased Through Lrs

2. Ramu S/o Late Sh. Chetan, Resident Of Mohalla, Sangpura, Purani Tonk, Tonk, Rajasthan.

3. Rukmani Devi W/o Late Sh. Vinod, D/o Late Sh. Chetan, Resident Of Mohalla, Sangpura, Purani Tonk, Tonk, Rajasthan.

4. Sangeeta D/o Late Sh. Chetan, Resident Of Mohalla, Sangpura, Purani Tonk, Tonk, Rajasthan.

5. Dhanraj S/o Late Sh. Chetan, Resident Of Mohalla, Sangpura, Purani Tonk, Tonk, Rajasthan.

----Petitioners Versus Mohd. Haneef S/o Mohd. Islam, Resident Of Mohalla, Sangpura,

Purani Tonk, Tonk, Rajasthan.

                                                                       ----Respondent



                                    [2023:RJ-JP:17439]                   (2 of 2)                    [CW-19608/2019]



                                   For Petitioner(s)         :     Mr. Kunal Agarwal for Mr. Vikas Kabra
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioners submits that the present writ

petitions have become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petitions are dismissed as having

become infructuous.

Since the main petitions have been dismissed, the stay

applications and all other pending applications, if any, also stands

dismissed.

Copy of this order be placed in connected file.

(GANESH RAM MEENA),J

ARTI SHARMA /31-32

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