Smt Reena Wife Of Shri Kundan Lal vs Chief Executive ...
2023 Latest Caselaw 3429 Raj/2

[2023:RJ-JP:17555]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 919/2020

Smt Reena Wife Of Shri Kundan Lal, Aged About 34 Years,
Resident Of Harijan Basti, Bhata Pada, Rampura, Kota, Raj.
                                                                   ----Petitioner
                                    Versus
Chief Executive Officer-Cum-Public Information Officer, Municipal
Corporation, Kota.
                                                                 ----Respondent

For Petitioner(s) : Mr. Naseemuddin Qazi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

1. The petitioner has filed the present writ petition with the

prayer to issue directions to the respondent to provide information

as per application dated 02.05.2019, so also in compliance of the

directions given by the First Appellate Authority vide order dated

06.09.2019.

2. Counsel for the petitioner confines his prayer to the extent

that First Appellate Authority may be directed to dispose the

Appeal No.501/2019 within a period of two months.

3. On consideration of the limited prayer made by counsel for

the petitioner and the facts of the case, this Court deems it just

and proper to direct the Appellate Authority to decide the Appeal

No.501/2019 filed by the petitioner within a period of one month

from the date of production of certified copy of this order.

4. Accordingly, the present writ petition is disposed of.

[2023:RJ-JP:17555] (2 of 2) [CW-919/2020]

5. In case, the order of the Appellate Authority goes adverse to

the petitioner, he would be at liberty to avail the appropriate legal

remedy available to him under the law.

6. Since the main petition has been disposed of, all other

pending application/s, if any, also stands disposed of.

(GANESH RAM MEENA),J

ARTI SHARMA/50

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