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Narendra Kumar S/O Gyan Prakash ... vs Ganpat Lal S/O Sh. Nirasi Lal ...
2023 Latest Caselaw 3421 Raj/2

Citation : 2023 Latest Caselaw 3421 Raj/2
Judgement Date : 10 August, 2023

Rajasthan High Court
Narendra Kumar S/O Gyan Prakash ... vs Ganpat Lal S/O Sh. Nirasi Lal ... on 10 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17290]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 335/2018

                                                                           In

                                                    S.B. Civil Writ Petition No.19855/2012

                                   Narendra Kumar S/o Gyan Prakash Arya, aged about 50 years,
                                   R/o Arya Niwas Ward No. 43, Brijrajpura Lakharapada (PS
                                   Makbara Thana,) Kota Rajasthan
                                                                                                     ----Petitioner
                                                                        Versus
                                   Ganpat Lal S/o Sh. Nirasi Lal Swarnkar R/o Arya Niwas Ward
                                   No.43, Brijrajpura Lakharapada (PS Makbara Thana), Kota
                                   Rajasthan.
                                                                                      ----Respondent/Contemnor

For Petitioner(s) : Mr. Arvind Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/08/2023

Learned counsel for the petitioner does not press this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/178

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