Islamamuddeen And Ors vs Faimuddeen And Ors
2023 Latest Caselaw 3415 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 3416/2018

                                     Islamamuddeen Son Of Haji Mohammadeen & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                     Faimuddeen & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. M. C. Jain, Mr. Ankit Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

A letter (346/2018) has been received from the trial Court

for extension of time for conclusion of the rent application.

Recently status report has been received that rent

application has already been decided.

In view of the fact that the rent application has already been

decided, no order is required to be passed for extension and the

letter (346/2018) stands disposed of.

(GANESH RAM MEENA),J

Seema/93

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