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Vinod Kumar Ola S/O Pal Singh Ola vs The Chairman Cum Managing ...
2023 Latest Caselaw 3411 Raj/2

Citation : 2023 Latest Caselaw 3411 Raj/2
Judgement Date : 10 August, 2023

Rajasthan High Court
Vinod Kumar Ola S/O Pal Singh Ola vs The Chairman Cum Managing ... on 10 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:17267]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4910/2019

                                   Vinod Kumar Ola S/o Pal Singh Ola, Aged About 56 Years, R/o E-
                                   305, Ramnagar Extension, Sodala, Jaipur.
                                                                                                         ----Petitioner
                                                                       Versus
                                   The Chairman Cum Managing Director, Fingrowth Cooperative
                                   Bank Ltd., Head Office Panch Batti, Jaipur.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Hari Krishana Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one, in case need

arises, on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /70

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