Ram Sahay Dhakar S/O Shri Suwalal ... vs State Of Rajasthan
2023 Latest Caselaw 3406 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 18987/2019

                                   Ram Sahay Dhakar S/o Shri Suwalal Dhakar, Aged About 62
                                   Years, By Caste Dhakar, Resident Of Village Firojpura, Post
                                   Mandawara, Tehsil Uniyara, Distt. Tonk (Raj.)
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         State     Of       Rajasthan,            Through           Secretary     And
                                              Commissioner, Rural Development And Panchayat Raj
                                              Department, Government Secretariat, Jaipur.
                                   2.         District Collector, Tonk.
                                   3.         Chief Executive Officer, Zila Parishad, Tonk.
                                   4.         Sub Divisional Officer, Uniyara, Distt. Tonk.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Shree Ram Dhakar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/41

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