Prakash Chand Dhakar S/O Shri ... vs Shri Rajeshwar Singh ...
2023 Latest Caselaw 3397 Raj/2

                                   [2023:RJ-JP:17289]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1660/2019

                                                                               In

                                                        S.B. Civil Writ Petition No.18773/2018

                                   Prakash Chand Dhakar S/o Shri Champalal, Aged About 34
                                   Years, Category- General Category, R/o Chechi, Tehsil Begun,
                                   District Chittorgarh
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.          Shri     Rajeshwar        Singh,       Principal          Secretary,   Rural
                                               Development And Panchayati Raj Department Rajasthan
                                               Govt. Of Rajasthan Secretariat, Jaipur
                                   2.          Gyanmal Khateek, Chief Executive Office, Cum Member
                                               Secretary, Zila Parishad,pratapgarh
                                   3.          State Of Rajasthan, Through Its Principal Secretary,
                                               Principal Secretary Rural Development And Panchayati Raj
                                               Department Rajasthan Govt. Of Rajasthan Secretariat,
                                               Jaipur
                                                                                       ----Respondents-Contemnors

For Petitioner(s) : Mr. G.S. Gouttam for Mr. R.K. Gouttam For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/157

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