Aashiq Khan S/O Shri Fateh ... vs Shri Ram Niwas Meena Meena, S.H.O ...
2023 Latest Caselaw 3347 Raj/2

                                   [2023:RJ-JP:17014]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 557/2021

                                                                           In

                                                  S.B. Criminal Misc. Petition No.3955/2021

                                   Aashiq Khan S/o Shri Fateh Mohammad, R/o Village Barka
                                   (Narka)      Ramghrh,    Police      Station       Ramgarh       District   Alwar
                                   Rajasthan.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Shri Ram Niwas Meena Meena, SHO, Police Station Ramgarh
                                   District Alwar Rajasthan.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Majhar Hussain for Mr. Arafat Hussain For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/262

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