Nanuram vs Gyan Chand And Anr ...
2023 Latest Caselaw 3344 Raj/2

                                   [2023:RJ-JP:17164]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7419/2017

                                          Nanuram S/o Shri Chainaram, aged about 53 years, R/o
                                          Gram Boyatawala, Dhani Khetali, Bainad Road, Jaipur.
                                                                                                          ----Petitioner
                                                                        Versus
                                       1. Gyan Chand S/o Shri Rakhi Ram, aged about 56 years, R/o
                                          of Ksheersagar Property, Dadi ka Phatak, Bainad Road,
                                          Jaipur.
                                       2. Phool Chand Dhobi S/o Shri Surajmal dhobi, Aged about 43
                                          years, R/o Gram Khorabisal, Tehsil Amer, Distt. Jaipur,
                                          Rajasthan
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Sumer Saini For Respondent(s) : Mr. Ravi Bhojak

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Therefore, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

Seema/65

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